Citation : 2023 Latest Caselaw 7315 Cal
Judgement Date : 18 October, 2023
Ct.
No. 18.10 C.O. 13 of 2016
652 2023 P.K. Mina & Anr.
-Versus-
4 Pranab Das, since deceased,
akb Represented by,
Dipali Das & Ors.
Due to inadvertence, in the cause title portion of the order dated 30th August, 2023, the name of the opposite parties has been wrongly mentioned as "Pranab Das & Ors." instead of "Pranab Das, since deceased, represented by, Dipali Das & Ors.".
Let the corrections be incorporated and be made part of the order dated 30th August, 2023 and other portion of the said order shall remain unaltered.
Certified copy of the judgment dated 30th August, 2023, if already supplied, be corrected accordingly.
( Ajoy Kumar Mukherjee, J.)
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