Magma Leasing Limited vs Jindal Steel Products & Ors
2023 Latest Caselaw 7303 Cal

                                    IN THE HIGH COURT AT CALCUTTA
18-10-2023

Criminal Appellate Jurisdiction cm Item no. 11 CRA 443 of 2001 Ct no.33 Magma Leasing Limited

-versus-

Jindal Steel Products & Ors.

Ms. Soni Ojha Ms. Sonia Nandy ..... for the appellant.

The learned advocate for the appellant has filed an affidavit

stating that that his client does not wish to proceed with the

instant appeal. Let the same be kept on record.

The appeal has been filed against judgment and order dated

12th July, 2001 passed by the learned Metropolitan Magistrate, 6 th

Court, Calcutta in Complaint Case No. C-759 of 1997 acquitting

the appellant.

Under the facts and circumstances, instant appeal is

dismissed for non-prosecution.

Copy of the order along with lower court record be sent to the

Department as well as learned trial Court for immediate

compliance.

[Ananya Bandyopadhyay, J]