The State Of West Bengal vs Ar Ganesh Chandra Samanta & Ors
2023 Latest Caselaw 7172 Cal

Citation : 2023 Latest Caselaw 7172 Cal
Judgement Date : 16 October, 2023

Calcutta High Court (Appellete Side)

The State Of West Bengal vs Ar Ganesh Chandra Samanta & Ors on 16 October, 2023

49      16.10.2023                      FMA 802 of 2021
Ct-08                                            with
                                        I.A No. CAN 2 of 2021

                                    The State of West Bengal
                                               Vs.
ar                               Ganesh Chandra Samanta & Ors.


                        Mr. S.N Mukhopadhyay, Ld. A.G
                        Mrs. Kakali Samajpaty
                                    ... For the Appellant/State

                        Mr. Subrata Ghosh
                                   ... For the Writ Peitioners/
                                     Respondent nos. 1 to 12

1. Hearing is concluded and Judgment is

reserved.

(Uday Kumar ,J.) (Soumen Sen, J.)

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