Tapas Das & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 7039 Cal

12   11.10.2023
Sc   Ct. no.22
                                          WPA 934 OF 2020
                                                 -----------

Tapas Das & Ors.

Vs.

The State of West Bengal & Ors.

Mr. Shantanu Maji ....For the Petitioners Dr. Sutanu Kumar Patra Ms. Supriya Dubey.

....For the WBCSSC

Mr. Shantanu Maji, learned counsel appears for the

petitioners.

Ms. Supriya Dubey, learned counsel led by Dr.

Sutanu Kumar Patra, learned counsel appears for the

West Bengal Central School Service Commission.

Learned counsel for the petitioners submits that,

the writ petition has already become infructuous in view

of the judgment dated December 11, 2020 rendered in

WPA 9597 of 2019.

None appears for the State respondents.

In view of the above, this writ petition, WPA 934 of

2020 stands dismissed as infructuous.

Interim order, if any, stands vacated.

(Aniruddha Roy, J.)