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Gouranga Biswas vs The State Of West Bengal
2023 Latest Caselaw 6893 Cal

Citation : 2023 Latest Caselaw 6893 Cal
Judgement Date : 9 October, 2023

Calcutta High Court (Appellete Side)
Gouranga Biswas vs The State Of West Bengal on 9 October, 2023

09-10-2023 ct no. 33 Sl. 21 sp

C.R.A. 182 of 2001

Gouranga Biswas

-Versus-

The State of West Bengal

Ms. Pallavi Priyadarshee, ld. amicus curiae ..for the appellant

Mr. Saswata Gopal Mukherjee, Mr. Aniket Mitra, Ms. Jonaki Saha ...for the State

hearing is concluded.

Let the matter be reserved for judgment.

(Ananya Bandyopadhyay, J.)

 
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