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(Uday Sankar Das vs The State Of West
2023 Latest Caselaw 6860 Cal

Citation : 2023 Latest Caselaw 6860 Cal
Judgement Date : 6 October, 2023

Calcutta High Court (Appellete Side)

(Uday Sankar Das vs The State Of West on 6 October, 2023

     29
06.10.2023

rrc

WPA 8997 of 2016 (Uday Sankar Das Vs. The State of West Bengal & Ors.)

Mr. Arup Lahiri .... For the petitioner

Mr. Pantu Deb Roy Mr. Subrata Guha Biswas ..... For the State

Affidavits exchanged by the parties are taken on

record.

Mr. Lahiri, learned advocate appearing for the

petitioner and Mr. Deb Roy, learned advocate

appearing for the State have concluded their

arguments.

Judgment reserved.

(Partha Sarathi Chatterjee, J.)

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