Kartick Chandra Biswas & Ors vs Shyama Pada Chakraborty & Ors
2023 Latest Caselaw 6805 Cal

Citation : 2023 Latest Caselaw 6805 Cal
Judgement Date : 5 October, 2023

Calcutta High Court (Appellete Side)

Kartick Chandra Biswas & Ors vs Shyama Pada Chakraborty & Ors on 5 October, 2023

5.10.2023
ct. 236
sk,sl.6
                         S.A. 152 of 2022
                   CAN 5/2023,CAN 6/2023,CAN 7/2023
                   Kartick Chandra Biswas & Ors.
                             -vs-
                  Shyama Pada Chakraborty & Ors.

              Mr. Kartick Bhattacharyya
                        ...for the appellants.

              Mr. Ganesh Shrivsastava
              Mr. Sukanta Das
                               .......for the respondents.

1. Heard Mr. Bhattacharyya, learned counsel for the

appellants and Mr. Shrivastava, learned counsel

for the respondents.

2. Hearing is concluded and judgment is reserved.

(Siddhartha Roy Chowdhury, J)

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