237 vs The State Of West Bengal & Anr
2023 Latest Caselaw 6795 Cal

27    05.10.
       2023                  CRR 2439 of 2016
 Ct
                  Sri Ranjit Kumar Paul @ Ranajit Paul
237
                                   Vs.
                     The State of West Bengal & Anr.
rup

               Mr. Bidyut Kumar Roy
               Mrs. Sima Biswas,
                                               ... for the State.


               1.

None appears on behalf of the parties to this

revisional application.

2. Learned advocate appearing on behalf of the

State is present.

3. This revisional application has been filed

challenging the judgment and order passed by

the learned Additional Sessions Judge,

Chandernagore, Hooghly in Criminal Appeal No.

05 of 2014.

4. Department is directed to issue administrative

notice upon the petitioner as well as opposite

party no.2 and to file a report on the returnable

date.

5. List the matter on 5th December, 2023.

(Bibhas Ranjan De, J.)