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Hindutan Unilever Ltd vs The State Of West Bengal & Anr
2023 Latest Caselaw 6748 Cal

Citation : 2023 Latest Caselaw 6748 Cal
Judgement Date : 4 October, 2023

Calcutta High Court (Appellete Side)

Hindutan Unilever Ltd vs The State Of West Bengal & Anr on 4 October, 2023

04.10. 2023 item No.3 & 4.

n.b.

ct. no. 551 CRR 2665 of 2018

Hindutan Unilever Ltd.

Vs.

The State of West Bengal & Anr. With CRR 2666 of 2018

Chandrakant Pagnis & Anr.

Vs.

The State of West Bengal & Anr.

Mr. Anirban Dutta, ... for the petitioner.

Mr. Imran Ali, Ms. Debjani Sahu, ... for the State.

This matter appears for correction.

In the first page of the judgment dated 27.9.2023 the

CRAN number along with CRR 2665 of 2018 should be read as

"CRAN 1 of 2019" instead of "CRAN 1 of 2021"

Other portion of the Judgment shall remain same.

( Subhendu Samanta, J.)

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