Citation : 2023 Latest Caselaw 6689 Cal
Judgement Date : 3 October, 2023
03.10.2023 Item no.19 Court No.33.
S. De
CRA 166 of 2008
In the matter of : Nemai Chandra Pal
... petitioner
Mr. Arnab Chatterjee, ...Amicus Curiae.
Ms. Faria Hossain, Mr. Anand Keshari, ...for the State.
Hearing is concluded. Judgment is reserved.
(Ananya Bandyopadhyay, J.)
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