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Union Of India & Ors vs Srimanta Kumar De
2023 Latest Caselaw 6683 Cal

Citation : 2023 Latest Caselaw 6683 Cal
Judgement Date : 3 October, 2023

Calcutta High Court (Appellete Side)
Union Of India & Ors vs Srimanta Kumar De on 3 October, 2023
03.09.2023
Item No.14
Court No.11
Avijit Mitra
                          WPCT 139 of 2022

                In re: An application under Article 226 of the
                Constitution of India;
                                 And

                        Union of India & ors.
                            - Versus -
                        Srimanta Kumar De

                Ms. Rajashree Ray,
                Mr. Asit Kumar De
                                 For the petitioners
                Mr. Kalyan Sarkar,
                Ms. Riya Ballav
                                 For the respondent

The learned advocates appearing for the

respective parties have concluded their arguments.

Judgment reserved.

(Partha Sarathi Chatterjee,J.) (Tapabrata Chakraborty, J.)

 
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