Friday, 15, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Mayavati Trading Private Limited vs The Kolkata Municipal ...
2023 Latest Caselaw 3088 Cal/2

Citation : 2023 Latest Caselaw 3088 Cal/2
Judgement Date : 19 October, 2023

Calcutta High Court
Mayavati Trading Private Limited vs The Kolkata Municipal ... on 19 October, 2023
                                                               OD-1
                   IA No. GA / 1/ 2021
                       GA/3/2023
                            in
                      APO/12/2021
                     WPO/388/2018

            IN THE HIGH COURT AT CALCUTTA
             CIVIL APPELLATE JURISDICTION
                     ORIGINAL SIDE

           MAYAVATI TRADING PRIVATE LIMITED
                          VS
      THE KOLKATA MUNICIPAL CORPORATION & ORS.

BEFORE:

The Hon'ble JUSTICE ARIJIT BANERJEE
The Hon'ble JUSTICE RAI CHATTOPADHYAY
Date : October 19, 2023.
                                                        Appearance:

                                   Mr. Dhruba Ghosh, Sr. Advocate,
                                          Mr. Altamas Alim, Advocate
                                     Ms. Shalmoli Ghosh, Advocate,
                                           Mr. Pushan Kar, Advocate,
                                    Mr. Sagnic Majumder, Advocate,
                                           Ms. A. Banerjee, Advocate,
                                   Ms. S. Ghosh Dastidar, Advocate
                                                        ...for Appellant
                               Mr. Ratnanko Banerjee, Sr. Advocate,
                                        Ms. Sristi Banerjee, Advocate
                                        Mr. Aditya Kanodia, Advocate
                                                ...for respondent no.5

Mr. Alak Kr. Ghosh, Advocate Mr. Arijit Dey, Advocate ...for KMC Mr. R. Mitra, Advocate, Ms. L. Sinha, Advocate, Ms. N. Yasmin, Advocate For respondent no.6.

Mr. Probal Kumar Mukherjee, Sr. Advocate, Mr. Subrata Goswami, Advocate ..for W.B. Heritage Commission

THE COURT: Written notes of argument filed on behalf of

the appellant and the respondent no. 5 be kept with the records.

Hearing is concluded. Judgment is reserved.

(ARIJIT BANERJEE, J)

(RAI CHATTOPADHYAY, J.) dg/

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter