Ramnath Jhunjhunwala vs Martin Burn Ltd And Ors
2023 Latest Caselaw 3061 Cal/2

Citation : 2023 Latest Caselaw 3061 Cal/2
Judgement Date : 18 October, 2023

Calcutta High Court

Ramnath Jhunjhunwala vs Martin Burn Ltd And Ors on 18 October, 2023

OD-13
                    IN THE HIGH COURT AT CALCUTTA
                  ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE


                                 EC/220/2014
                               IA NO: GA/4/2023


                         RAMNATH JHUNJHUNWALA
                                   VS
                         MARTIN BURN LTD AND ORS.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 18th October, 2023.

Appearance:

Mr. Nirmalya Dasgupta, Adv.

The Court : Pursuant to the earlier order of Court, the judgment debtor

submits that they are not ready and willing to go before the Mediator.

Let this matter appear on 20 November, 2023 for further hearing. The

written instructions filed by the judgment debtor be kept with the records.

(RAVI KRISHAN KAPUR, J.) SK.

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