Kotak Mahindra Bank Limited vs Baahubali Ferro Tech And
2023 Latest Caselaw 3020 Cal/2

OD-8

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                 EC/520/2013
                         IA NO: GA/3/2023, GA/4/2023

                       KOTAK MAHINDRA BANK LIMITED
                                   VS
                        BAAHUBALI FERRO TECH AND
                         POWER PVT. LTD. AND ANR


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 17th October, 2023.

Appearance:

Mr. Reetobroto Mitra, Adv. Ms. Radhika Singh, Adv.

Ms. Nandini Mitra, Adv.

...for the decree-holder

Mr. Utpal Bose, Sr. Adv.

...for the judgment-debtor

The Court: The Notes of Arguments filed by the parties be kept with

the records.

The parties are directed to exchange their respective affidavits prior to

the returnable date.

Let this matter appear for further hearing on 17th November, 2023.

By consent of the parties, the matter is treated as heard-in-part.

(RAVI KRISHAN KAPUR, J.)

S.Bag