Patrex Vyapaar Limited vs Urban Infra Nirmaan Private ...
2023 Latest Caselaw 3001 Cal/2

OD-20
Wt21

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/446/2018
                          PATREX VYAPAAR LIMITED
                                    VS
                    URBAN INFRA NIRMAAN PRIVATE LIMITED

                                EC/221/2018
                          PATREX VYAPAAR LIMITED
                                    VS
                    URBAN INFRA NIRMAAN PRIVATE LIMITED

BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th October, 2023.

Appearance:

Mr.Rishad Medora, Adv.

Ms. Ajeyaa Choudhury, Adv. Mr. Dipendra Nath Chunder, Adv.

...for the award-holder.

Ms. Noelle Banerjee, Adv.

Mr. Avijit Dey, Adv.

...for the award-debtor.

The Court: An adjournment is sought for on the personal ground of the

award-debtor.

As a last chance, let this matter appear on 28 November, 2023 under the

heading 'Examination of Judgment-Debtors'.

The judgment-debtor is directed to be present on the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal