M/S. Capital First Ltd vs Ms. Bbm Enterprise Pvt Ltd & Ors
2023 Latest Caselaw 2995 Cal/2

O-142

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/525/2018

                          M/S. CAPITAL FIRST LTD
                                    VS
                     MS. BBM ENTERPRISE PVT LTD & ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th October, 2023.

Appearance:

Ms. Pooja Sett, Adv.

The Court: Affidavit of Service filed by the award-holder be kept with

the records.

None appears on behalf of the judgment-debtors nor is any

adjournment prayed for on their behalf.

The Report filed by the Department dated 12th November, 2018

reflects that the judgment-debtor had "Left" and service has not been

effected.

In such circumstances, the award-holder is directed to take necessary

steps for filing an application to effect substituted service.

Let this matter appear in the Monthly List of December, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag