Contemporary Brokers Private ... vs Williamson Magor And Co. Limited
2023 Latest Caselaw 2974 Cal/2

OCD-6
                                   ORDER SHEET

                                    EC/189/2023

                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE
                               (Commercial Division)


             CONTEMPORARY BROKERS PRIVATE LIMITED AND ANR.
                                 VS
                   WILLIAMSON MAGOR AND CO. LIMITED


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
   Date : 13th October, 2023.
                                                                             Appearance:
                                                            Mr. Deepan Kr. Sarkar, Adv.
                                                                 Ms. Ashika Daga, Adv.
                                                                 ...for the decree-holder

                                                            Mr. Jishnu Chowdhury, Adv.
                                                                Mr. Ritoban Sarkar, Adv.
                                                                  Mr. Barnik Ghosh, Adv.
                                                               ...for the judgment-debtor


         The Court: Learned counsel appearing for the respondent has handed up

a chart of proposed payments to the petitioner.

Learned counsel appearing for the petitioner seeks to take instructions in

the matter.

List this matter on 17th October, 2023, as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar