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Ltd vs Allied Trading Co. And Ors
2023 Latest Caselaw 2973 Cal/2

Citation : 2023 Latest Caselaw 2973 Cal/2
Judgement Date : 13 October, 2023

Calcutta High Court
Ltd vs Allied Trading Co. And Ors on 13 October, 2023
OD-7

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE


                                  EC/47/2023

                      TATA CAPITAL FINANCIAL SERVICES
                                    LTD
                                     VS
                        ALLIED TRADING CO. AND ORS.


   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 13th October, 2023.

Appearance:

Mr. Tanmoy Sett, Adv.

Mr. Kaustav Shome, Adv.

Mr. Sourav Mukherjee, Adv.

The Court:- Learned counsel appearing for the award-holder submits

that only the judgment-debtor no. 1 has filed its affidavit of assets.

List this matter on 8th December, 2023 as prayed for.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)

 
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