Sundeep Bhutoria & Ors vs Wigan & Leigh College (India) Ltd
2023 Latest Caselaw 2957 Cal/2

                                       1


OCD-1

                                CS 12 of 2014

                      IN THE HIGH COURT AT CALCUTTA

                   ORDINARY ORIGINAL CIVIL JURISDICTION

                           COMMERCIAL DIVISION


                        SUNDEEP BHUTORIA & ORS.
                                     Vs.

                    WIGAN & LEIGH COLLEGE (INDIA) LTD.


BEFORE :
The Hon'ble JUSTICE KRISHNA RAO

Date: 12.10.2023

Appearance:

Mr. Dwip Raj Basu .....For the Plaintiffs

The matter is listed as "To be mentioned" on the prayer made by the

Counsel for the plaintiff. On 5th October, 2023, this Court has disposed of CS

No. 12 of 2014. The Counsel for the plaintiff submits that in page 31 paragraph

25 line nos. 2 and 5, the amount is mentioned as Rs. 3,748,824/- instead of

Rs. 20,18,640/-.

In view of the above, in the Judgment dated 5th October, 2023 in CS 12

of 2014 at the page 31 paragraph 25 in line nos. 2 and 5, the amount shall be

read as Rs. 20,18,640/- instead of Rs. 3,748,824/-.

This order may be incorporated with the Judgment dated 5th October,

2023, in CS 12 of 2014.

(KRISHNA RAO, J.)

p.d/-