Kotak Mahindra Bank Ltd vs Sanjay Singh & Ors
2023 Latest Caselaw 2917 Cal/2

O - 81

                                ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                EC/88/2016
                    IA NO: GA/3/2020(Old No:GA/718/2020)

                         KOTAK MAHINDRA BANK LTD.
                                    VS
                            SANJAY SINGH & ORS.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 11th October, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. H. Bhowsinghra, Adv.

Mr. R. K. Thakur, Adv.

The Court : At the instance of the award-holder, let this matter appear

in the Monthly List of December, 2023.

In the meantime, the award-holder is directed to effect service of

notice on the judgment-debtors and file an Affidavit of Service on the

returnable date.

(RAVI KRISHAN KAPUR, J.)

S. Bag