Idfc First Bank Ltd vs Shantiniketan Wheels Pvt Ltd And ...
2023 Latest Caselaw 2900 Cal/2

OCD-25
                               ORDER SHEET
                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                               EC/205/2022
                             IA NO: GA/1/2023

                        IDFC FIRST BANK LTD
                                 VS
               SHANTINIKETAN WHEELS PVT LTD AND ORS



     BEFORE:
     The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 10th October, 2023.

Appearance:

Mr. Shaswat Nayak, Adv.

Ms. Pooja Sett, Adv.

... for the petitioner.

Ms. Setu Das Roy, Adv.

Ms. S. Nandi Adv.

... for judgment debtor no.4.

The Court: The affidavit of assets of the judgment debtor no.4 is

taken on record.

The judgment debtor nos. 1-3 are not represented.

List this matter on 17th October, 2023.

This order is to be communicated to the other judgment debtors.

(MOUSHUMI BHATTACHARYA, J.)

mg