Citation : 2023 Latest Caselaw 2894 Cal/2
Judgement Date : 10 October, 2023
OD-7
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
AP/364/2021
JASPAL SINGH CHANDHOK
VS
SRI GOBIN CHAND SEAL
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 10th October, 2023.
Appearance:
Mr. Swatarup Banerjee, Adv.
Ms. Somali Mukhopadhyay, Adv., Adv.
The Court:- Learned counsel appearing for the judgment-debtor, who was
appearing on the last several occasions and had taken the argument of this
Court not having jurisdiction to entertain the execution application, is not
present.
List this matter on 17th October, 2023.
(MOUSHUMI BHATTACHARYA, J.)
bp
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