Idfc First Bank Ltd ( M/S Capital ... vs Abhishek Das And Anr
2023 Latest Caselaw 2874 Cal/2

O-4
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                  EC/472/2019

      IDFC FIRST BANK LTD ( M/S CAPITAL FIRST HOME FINANCE PVT LTD )
                                    VS
                          ABHISHEK DAS AND ANR




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Mr. Ranjit Singh, Adv.

Mrs. Pooja Sett, Adv.

The Court : It is submitted on behalf of the award debtor that they have

not been served any notice of this proceeding and an order of arrest has been

obtained ex parte. Such submissions are disputed by the award holder.

The award holder is directed to file a supplementary affidavit pertaining

to service of this application and all orders passed by this Court on both the

judgment debtors.

Let such supplementary affidavit be filed within a week from date.

Reply, if any, one week after the ensuing Puja Vacation.

Let this matter appear on 28 November, 2023.

(RAVI KRISHAN KAPUR, J.)

SK.