Indusind Bank Limited vs Rahamul Khan & Anr
2023 Latest Caselaw 2870 Cal/2

O-19
                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                               ORIGINAL SIDE


                                   EC/351/2018

                            INDUSIND BANK LIMITED
                                     VS
                             RAHAMUL KHAN & ANR.




      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Ms. Debarati Das, Adv.

The Court : None appears on behalf of the judgment debtor nor is any

adjournment prayed for on their behalf.

Let this matter appear in the Monthly list of December, 2023.

In the meantime, the award holder is directed to effect service of a notice

on the Advocate appearing on behalf of the judgment debtor as well as the

judgment debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.