Consumers Federation Ltd vs R.K. Arora & Sons
2023 Latest Caselaw 2854 Cal/2

O-28

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/366/2018
                              IA NO: GA/1/2019

                         KARNATAKA CO-OPERATIVE
                       CONSUMERS FEDERATION LTD.
                                    VS
                            R.K. ARORA & SONS

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Mr. K. Shah, Adv.

The Court: The decree-holder is represented and prays for an

adjournment.

Let this matter appear in the Monthly List of December, 2023.

In the meantime, the decree-holder is directed to serve a notice on the

judgment-debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag