Kotak Mahindra Bank Ltd vs Riwaaz Creation And Ors
2023 Latest Caselaw 2853 Cal/2

O-32

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/379/2018

                        KOTAK MAHINDRA BANK LTD
                                  VS
                        RIWAAZ CREATION AND ORS.


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Ms. Shreyashee Das, Adv.

Mr. H. Bhowsinghka, Adv.

Mr. Rohan Kumar Thaker, Adv.

The Court: None appears on behalf of the judgment-debtors nor is any

adjournment prayed for on their behalf.

Let this matter appear in the Monthly List of December, 2023 under

the heading "For Examination of the Judgment-Debtors".

The award-holder is directed to serve a notice on the judgement-

debtors as well as the Advocates appearing on their behalf and file an

Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag