Srei Equipment Finance Limited vs M/S. Misa Developers & Ors
2023 Latest Caselaw 2849 Cal/2

Citation : 2023 Latest Caselaw 2849 Cal/2
Judgement Date : 9 October, 2023

Calcutta High Court

Srei Equipment Finance Limited vs M/S. Misa Developers & Ors on 9 October, 2023

O-48

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                 EC/439/2018

                     SREI EQUIPMENT FINANCE LIMITED
                                   VS
                      M/S. MISA DEVELOPERS & ORS.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

The Court: An adjournment is sought for on behalf of the award-

holder.

The judgment-debtors remain unrepresented.

As a last chance, let this matter appear on 16th October, 2023.

In default of any proper and legal authorization, the instant

application shall not be proceed with any further.

(RAVI KRISHAN KAPUR, J.)

S.Bag

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