Kotak Mahindra Bank Ltd vs Sanjay Kumar & Anr
2023 Latest Caselaw 2846 Cal/2

O-55

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE

                                  EC/509/2013

                         KOTAK MAHINDRA BANK LTD.
                                   VS
                           SANJAY KUMAR & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 9th October, 2023.

Appearance:

Ms. Shreyashee Das, Adv.

Mr. H. Bhowsinghka, Adv.

Mr. Rohan Kumar Thaker, Adv.

The Court: There has been no compliance with the earlier orders of

Court.

Affidavit of Service filed on behalf of the award-holder is in complete.

As a last chance, let this matter appear in the Monthly List of

December, 2023.

In the meantime, the award-holder is directed to serve the judgment-

debtor as well as the Advocates appearing on their behalf and file and

Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.)

S.Bag