Citation : 2023 Latest Caselaw 2841 Cal/2
Judgement Date : 6 October, 2023
OCD-2 & 3
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
(Commercial Division)
AP/444/2023
M/S POWER MECH PROJECTS LIMITED
VS
M/S BHARAT HEAVY ELECTRICALS LIMITED
With
AP/449/2023
M/S POWER MECH PROJECTS LIMITED
VS
M/S BHARAT HEAVY ELECTRICALS LIMITED
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 6th October, 2023.
Appearance:
Ms. Swati Dalmia, Adv.
...for the petitioner
Mr. Rohit Das, Adv.
Ms. Kishwar Rahman, Adv.
Mr. Preetam Majumdar, Adv.
Ms. Sristi Roy, Adv.
Ms. Divya Jyoti Tekriwal, Adv.
...for the respondent
The Court:- Learned counsel appearing for the parties have clarified the
queries of the Court.
List this matter on 17th October, 2023 under the heading "For
Judgment".
(MOUSHUMI BHATTACHARYA, J.)
T.O.
A.R.(C.R.)
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