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Mstc Limited vs Meherkiran Enterprises Limtied
2023 Latest Caselaw 2840 Cal/2

Citation : 2023 Latest Caselaw 2840 Cal/2
Judgement Date : 6 October, 2023

Calcutta High Court
Mstc Limited vs Meherkiran Enterprises Limtied on 6 October, 2023
OCD-135
                                 ORDER SHEET

                                  EC/130/2022
                                IA NO: GA/1/2023

                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                             MSTC LIMITED
                                  VS
                     MEHERKIRAN ENTERPRISES LIMTIED

BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 6th October, 2023.

Appearance:

Ms. Noelle Banerjee, Adv.

...for the decree-holder

Mr. Reetobrata Mitra, Adv.

Mr. Shuvasish Sengupta, Adv.

Mr. Balarko Sen, Adv.

Mr. Suvradal Choudhury, Adv.

...for the judgment-debtor

The Court: Learned counsel appearing for the award-holder seeks an

injunction on bank accounts which have subsequently been disclosed by the

award-debtor. These bank accounts however are located outside the

jurisdiction of this Court.

The Court hence intends to decide whether orders can be passed

restraining operation of bank accounts which are located outside the

jurisdiction of this Court.

In the meantime, since counsel appearing for the award-holder submits

that transactions are continuing in respect of these bank accounts, the award-

holder is given leave to file an appropriate application to serve notices on the

beneficiaries/garnishees as the case may be.

List this matter on 24th November, 2023.

The presence of the Managing Director of the award-debtor is dispensed

with on the next occasion.

(MOUSHUMI BHATTACHARYA, J.)

R.Bhar

 
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