Avanse Financial Services ... vs Nazia Anis And Ors
2023 Latest Caselaw 2835 Cal/2

OD-8
                                  ORDER SHEET

                                   EC/393/2022

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                     AVANSE FINANCIAL SERVICES LIMITED
                                   Versus
                            NAZIA ANIS AND ORS.


      BEFORE:
      The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 6th October, 2023.

Appearance:

Mr. Pradeep Kumar, Adv.

Ms. Archana Chowdhary, Adv.

...for the petitioner

Mr. Debapriya Samanta, Adv.

Mr. Sourav Mondal, Adv.

...for the judgment-debtor no.2

The Court: The affidavit of assets of the judgment-debtor no.2 is taken on

record.

List this matter on 12th January, 2024, as prayed for on the personal

ground of the judgment-debtor no.2.

The judgment-debtor no.1 shall also file his affidavit of assets within the

returnable date.

(MOUSHUMI BHATTACHARYA, J.)

bp.