Kotak Mahindra Bank Limited vs Majharul Islam And Ors
2023 Latest Caselaw 2834 Cal/2

OD-13

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/455/2018

                      KOTAK MAHINDRA BANK LIMITED
                                  VS
                        MAJHARUL ISLAM AND ORS

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 6th October, 2023.

Appearance:

Mr. Abhishek Bhattacharya, Adv.

The Court: It is submitted on behalf of the award-holder that the

Affidavit of Assets was filed as far back as on 8th September, 2022.

On behalf of the judgment-debtors, it is submitted that the judgment-

debtors are present in Court and are ready and willing to be examined.

In such circumstances, let this matter appear on 22nd November,

2023.

The judgment-debtors are directed to be present on the returnable

date.

The respective Advocates are also requested to attempt to settle the

disputes in the meantime.

The warrants of arrest pursuant to the earlier orders of Court stand

remain stayed.

(RAVI KRISHAN KAPUR, J.)

S.Bag