Idfc First Bank Ltd vs Nirmal Kanti Nath
2023 Latest Caselaw 2825 Cal/2

OCD-109

                                ORDER SHEET
                      IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Civil Jurisdiction
                                ORIGINAL SIDE
                             (Commercial Division)

                                 EC/312/2022

                             IDFC FIRST BANK LTD
                                     VS
                              NIRMAL KANTI NATH

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 5th October, 2023.

Appearance:

Ms. Pooja Sett, Adv.

...for the award-holder

The Court:- Although the Advocate-on-Record of the award-holder prays

for issuance of a warrant of arrest against the judgment-debtor, the records in

the file show that the award-holder was not represented on the last occasion

and the Court had granted leave for substituted service on the day previous to

that which was 8th June, 2023.

List this matter on 12th October, 2023.

The Advocate-on-Record of the award-holder will communicate this order

on the award-debtor in the meantime. If the award-debtor continues to flout

the order dated 28th September, 2022, this Court will pass appropriate orders

on the returnable date.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)