Kishore K Agarwal vs Eap Industries Limited
2023 Latest Caselaw 2824 Cal/2

OD-45
                                 ORDER SHEET
                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                  EC/332/2023

                              KISHORE K AGARWAL
                                      VS
                            EAP INDUSTRIES LIMITED

   BEFORE:
   The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 5th October, 2023.

Appearance:

Mr. Shaunak Mukhopadhyay, Adv.

Mr. Siddharth Shroff, Adv.

...for the decree-holder

The Court:- The decree-holder had taken steps pursuant to the order

dated 31st August, 2023 in terms of making paper publication by way of

substituted service on the judgment-debtor. The affidavit containing the

publications is taken on record. No one, however, appears for the judgment-

debtor.

Learned counsel appearing for the decree-holder seeks an order in terms

of prayer (a) of the Tabular Statement. However, since the last order was

passed on 31st August, 2023 and substantial time has gone by, the decree-

holder will communicate today's order on the judgment-debtor. The judgment-

debtor is given last opportunity to appear in this proceeding.

List this matter on 12th October, 2023.

(MOUSHUMI BHATTACHARYA, J.)

T.O.

A.R.(C.R.)