Harrow Hall vs Sukhlal Chandanmull (P) Ltd
2023 Latest Caselaw 2823 Cal/2

                        APO No. 210 of 2019
                               with
                        CS No. 364 of 2014
                IN THE HIGH COURT AT CALCUTTA
                         In appeal from its
              ORDINARY ORIGINAL CIVIL JURISDICTION
                 CIVIL APPELLATE JURISDICTION



                              Harrow Hall
                                Versus
                      Sukhlal Chandanmull (P) Ltd.


Before:
The Hon'ble Justice I. P. MUKERJI
            And
The Hon'ble Justice BISWAROOP CHOWDHURY
Date: 5th October 2023

                                                             Appearance:
                                        Mr. Ahin Choudhury, Sr. Advocate
                                             Mr. Rohit Banerjee, Advocate
                                             Mr. Altamash Alim, Advocate
                                                         for the appellant
                                      Mr. Sabyasachi Choudhury, Advocate
                                        Mr. Biswanath Chatterjee, Advocate
                                          Mr. Neelesh Choudhury, Advocate
                                           Ms. Anuradha Poddar, Advocate
                                     Mr. Shounak Mukhopadhyay, Advocate
                                                        for the respondent

The Court: By a Lay Note of the Registrar, Original Side dated

4th October 2023 the attention of this bench to the judgment and order

of the Supreme Court dated 22nd September 2023 was drawn.

Accordingly we placed the appeal in the list today as "To Be

Mentioned".

In deference to the said order of the Supreme Court we direct

that the appeal be listed at the top of the hearing list on 11th October

2023, subject to any continuing part-heard matter.

(I. P. MUKERJI, J.)

(BISWAROOP CHOWDHURY, J.)

R. Bose