Private Limited vs Messrs Shishu Soap And
2023 Latest Caselaw 2819 Cal/2

OD-12

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE

                                 EC/243/2018

                        MESSERS. A. R. STANCHEM
                            PRIVATE LIMITED
                                  VS
                        MESSRS SHISHU SOAP AND
                       CHEMICALS PRIVATE LIMITED


  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2023.

Appearance:

Mr. Shuvasish Sengupta, Adv.

Mr. S. Mishra, Adv.

The Court: At the instance of the judgment-debtor, let this matter

appear on 17th October, 2023.

Both the judgment-debtors i.e., Manish Sharma and Suresh Kumar

Singh who are the Directors of the judgment-debtor undertake to come with

a firm proposal for repayment.

(RAVI KRISHAN KAPUR, J.)

S.Bag