Prasanna Kumar Nahata vs Abhishek Dhanania
2023 Latest Caselaw 2818 Cal/2

OD-1

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE


                                EC/509/2016
                    IA NO: GA/1/2018(Old No:GA/1843/2018)

                           PRASANNA KUMAR NAHATA
                                     VS
                             ABHISHEK DHANANIA


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2023.

Appearance:

Mr. Manju Agarwal, Adv.

...for the decree-holder.

Mr. Rohit Banerjee, Adv.

Mr. Subhankar Chakraborty, Adv. Mr. Saptarshi Bhattacharjee, Adv.

Ms. Ruchira Manna, Adv.

...for the judgment-debtor.

The Court: Without prejudice to the rights and contentions of the parties,

the judgment-debtor hands over a cheque of Rs.3.50 lakhs dated 12 October,

2023 in the name of the decree-holder.

In such circumstances, let this matter appear on 16 October, 2023.

(RAVI KRISHAN KAPUR, J.)

s.pal