Kotak Mahindra Bank Ltd vs Durgesh Kumar Dixit & Anr
2023 Latest Caselaw 2813 Cal/2

OD-13

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE

                                EC/435/2018

                        KOTAK MAHINDRA BANK LTD.
                                  VS
                       DURGESH KUMAR DIXIT & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 5th October, 2023.

Appearance:

Mr. H. Bhawsinghru, Adv.

Ms. S. Das, Adv.

The Court: The warrants of arrest stand extended till 30th November,

2023.

The Report filed by the Deputy Sheriff dated 25th September, 2023, be

kept with the records.

It appears from the Report that despite dispatch, no onward

communication has been received from either of the police authorities.

Let a copy of the order be served on the Superintendent of Police

having jurisdiction where the judgment-debtors reside who are directed to

file a Report as to why there has been no compliance despite repeated

orders of Court.

Let this matter appear on 28th November, 2023.

(RAVI KRISHAN KAPUR, J.)

S.Bag