Kotak Mahindra Bank Limited vs Baahubali Ferro Tech And Power ...
2023 Latest Caselaw 2800 Cal/2

OD - 38
                              ORDER SHEET
                    IN THE HIGH COURT AT CALCUTTA
                       Ordinary Original Jurisdiction
                             ORIGINAL SIDE

                              EC/520/2013
                      IA NO: GA/3/2023, GA/4/2023

                 KOTAK MAHINDRA BANK LIMITED
                             VS
       BAAHUBALI FERRO TECH AND POWER PVT. LTD. AND ANR.


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 4th October, 2023.

Appearance:

Mr. Swatarup Banerjee, Adv.

Ms. Shrayashee Das, Adv.

Mr. Himanshu Bhawsinghka, Adv.

Mr. R. K. Thakur, Adv.

... for award holder.

Mr. Utpal Bose, Sr. Adv.

Mr. F. Ghaffar, Adv.

Mr. S. Jain, Adv.

... for judgment debtor.

The Court : The matter is heard at length. By consent of the parties,

the matter is treated as Heard in Part.

Let this matter appear for further hearing on 10 October, 2023.

The judgment debtor undertakes to furnish a comprehensive reply to

the letter dated 27 September, 2023 and provide necessary documents. Mr.

Ghaffar, Advocate-on-record appearing on behalf of the judgment debtor

undertakes to deal with and also furnish all details as sought for by the

award holder in the letter dated 27 September, 2023.

(RAVI KRISHAN KAPUR, J.)

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