Citation : 2023 Latest Caselaw 2783 Cal/2
Judgement Date : 3 October, 2023
OD-1
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
CC/11/2023
IN THE GOODS OF :
ANIRUDH CHAMRIA (DEC)
AND
AMIT DHANDHANIA
VS
NEERAJ KHANNA
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 3rd October, 2023.
Appearance:
Mr. Rohit Banerjee, Adv.
Mr. Shoham Sanyal, Adv.
...for the petitioner
Mr. Reshad Medora, Adv.
Mr. Dipankar Das, Adv.
Mr. Saptarshi Biswas, Adv.
...for the respondent
The Court:- Learned counsel appearing for the petitioner and the alleged
contemnor have indicated their respective points.
List this matter on 16th October, 2023 under the heading "For
Judgment."
(MOUSHUMI BHATTACHARYA, J.)
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