Ela Designer Pvt. Ltd. And Anr vs Employees State Insurance ...
2023 Latest Caselaw 2779 Cal/2

                                                                       OD-2

                          WPO/2292/2022
                 IN THE HIGH COURT AT CALCUTTA
                   Constitutional Writ Jurisdiction
                          ORIGINAL SIDE


               ELA DESIGNER PVT. LTD. AND ANR.
                           VERSUS
       EMPLOYEES STATE INSURANCE CORPORATION AND ORS.


BEFORE
The Hon'ble Justice RAJA BASU CHOWDHURY
Date: 3rd October, 2023

                                                             APPEARANCE
                                             Mr. Soumya Majumdar, Advocate
                                                Mr. Biswajit Kumar, Advocate
                                                          ....for the petitioners
                                                   Mr. S. C. Prasad, Advocate
                                                        ....for the respondents

The Court: Hearing is concluded. Judgment is reserved.

(RAJA BASU CHOWDHURY, J.)

akg/