Tata Capital Financial Services ... vs Bablu Das And Anr
2023 Latest Caselaw 2773 Cal/2

OD-68
                      IN THE HIGH COURT AT CALCUTTA
                    ORDINARY ORIGINAL CIVIL JURISDICTION
                                ORIGINAL SIDE



                                   EC/163/2019


                    TATA CAPITAL FINANCIAL SERVICES LTD.
                                     VS
                            BABLU DAS AND ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance:

Mr. Avishek Guha, Adv.

Mrs. Debarati Das, Adv.

Ms. Ritika Pal, Adv.

The Court : The judgment debtor remains unrepresented. As a last chance,

let this matter appear on 12 October, 2023.

In the meantime, the award holder is directed to serve a notice on the

Advocate who is appearing on behalf of the judgment debtor as well as the

judgment debtor and file an Affidavit of Service on the returnable date.

(RAVI KRISHAN KAPUR, J.) SK.