Kotak Mahindra Bank Ltd vs Dharampal Ahlawat And Anr
2023 Latest Caselaw 2770 Cal/2

OD-72

                         IN THE HIGH COURT AT CALCUTTA
                          Ordinary Original Civil Jurisdiction
                                   ORIGINAL SIDE


                                 EC/280/2019
                           KOTAK MAHINDRA BANK LTD.
                                      VS
                          DHARAMPAL AHLAWAT AND ANR.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance:

Ms. S. Saha, Adv.

...for the decree-holder.

The Court: Notwithstanding the order dated 14 August, 2023, the

judgment-debtors are not present in Court. The Deputy Sheriff has also not filed

any Report in compliance with the order dated 14 August, 2023.

Let this matter appear on 17 October, 2023.

In the meantime, the Deputy Sheriff who is present in Court is directed to

file his Report prior to the returnable date.

(RAVI KRISHAN KAPUR, J.)

s.pal