Kotak Mahindra Bank Ltd vs Harbhajan Kaur And Ors
2023 Latest Caselaw 2766 Cal/2

OD-75

                          IN THE HIGH COURT AT CALCUTTA
                           Ordinary Original Civil Jurisdiction
                                    ORIGINAL SIDE


                                  EC/454/2019
                            KOTAK MAHINDRA BANK LTD.
                                       VS
                            HARBHAJAN KAUR AND ORS.

   BEFORE:
   The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 3rd October, 2023.

Appearance:

Ms. S. Saha, Adv.

...for the decree-holder.

The Court: Despite earlier order of Court, the judgment-debtors have not

yet been produced. The time to execute the warrants of arrest stands extended

till 30 November, 2023.

In the meantime, the decree-holder is granted liberty to take inspection of

the Report filed by the Deputy Sheriff.

Let this matter appear in the Monthly List of November, 2023.

(RAVI KRISHAN KAPUR, J.)

s.pal