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WPA/2229/2020
2023 Latest Caselaw 7384 Cal

Citation : 2023 Latest Caselaw 7384 Cal
Judgement Date : 16 November, 2023

Calcutta High Court (Appellete Side)
WPA/2229/2020 on 16 November, 2023
  25
16.11.2023

Ct. No.10 b.das

WPA 2229 of 2020

Mr. Pulak Ranjan Mondal Ms. Bandana Mondal ...for the petitioner.

Mr. Jayanta Samanta Mr. Manas Kr. Sadhu ...for the State.

Mr. Satyajit Talukdar ...for KMDA.

Learned counsel for the KMDA challenges the

maintainability of the writ petition on the ground of

suppression of material facts by the petitioner. Copies of

earlier judgments passed by this Court is made over to the

learned counsel for the petitioner in Court this day.

By consent of the parties, let the matter appear

under the same heading on 1st December, 2023.

(Suvra Ghosh, J.)

 
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