Cholamandalam Investment And Finance ... vs Aloke Das & Anr
2023 Latest Caselaw 3232 Cal/2

Calcutta High Court

Cholamandalam Investment And Finance ... vs Aloke Das & Anr on 28 November, 2023

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-26

                       IN THE HIGH COURT AT CALCUTTA
                        Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE

                                EC/563/2018
                    IA NO: GA/1/2020(Old No:GA/403/2020)

    CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
                             VS
                      ALOKE DAS & ANR.

  BEFORE:
  The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 28th November, 2023.

Appearance:

Ms. S. Das, Adv.

Mr. H. Bhowsinghka, Adv.

The Court : At the instance of the award-holder, let this matter appear on

7th December, 2023.

The judgment-debtors are unrepresented.

There is no adjournment also sought on their behalf.

The award-holder is directed to serve a notice on the judgment-debtors

and the Advocates appearing on their behalf.

(RAVI KRISHAN KAPUR, J.)

S.Bag