Poonawalla Fincorp Limited vs M. R. Engineering And Ors
2023 Latest Caselaw 3209 Cal/2

Calcutta High Court

Poonawalla Fincorp Limited vs M. R. Engineering And Ors on 24 November, 2023

Author: Moushumi Bhattacharya

Bench: Moushumi Bhattacharya

OCD-71
                                ORDER SHEET

                                EC/333/2021

                     IN THE HIGH COURT AT CALCUTTA
                      Ordinary Original Civil Jurisdiction
                               ORIGINAL SIDE
                            (Commercial Division)


                      POONAWALLA FINCORP LIMITED
                                  Versus
                       M. R. ENGINEERING AND ORS.


  BEFORE:
  The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA

Date : 24th November, 2023.

Appearance:

Mr. K. K. Pandey, Adv.

Mr. Purnasis Bhuniya, Adv.

The Court: The affidavit of assets of judgment-debtor nos.2 and 3 are

taken on record.

List this matter under the same heading on 12th January, 2024, as

prayed for.

The advocate-on-record of the judgment-debtors submits that the

judgment-debtors do not have any assets within the jurisdiction of this Court.

(MOUSHUMI BHATTACHARYA, J.)

kc/sg