Bajrang Lal Agarwal (Huf) vs Vinayak Mica Export Company And 2 ...
2023 Latest Caselaw 3185 Cal/2

                                                                            OD-3
                  IN THE HIGH COURT AT CALCUTTA
             TESTAMENTARY AND INTESTATE JURISDICTION
                           ORIGINAL SIDE

                                EC/49/2021
                       BAJRANG LAL AGARWAL (HUF)
                                    VS
                 VINAYAK MICA EXPORT COMPANY AND 2 ORS

BEFORE:
The Hon'ble JUSTICE APURBA SINHA RAY

Date : 20th November, 2023 Appearance:

Mr. Uttam Sharma, Adv.

For decree holder.

THE COURT: Learned Counsel for the decree-holder seeks

for accommodation.

List the matter on 29th November, 2023 for further action.

As the judgment-debtor is not appearing, let the decree-holder

serve a notice upon the judgment-debtor.

[APURBA SINHA RAY, J.]

dg/