Kotak Mahindra Bank Ltd vs Asgar Hussain & Anr
2023 Latest Caselaw 3107 Cal/2

O-257
                       IN THE HIGH COURT AT CALCUTTA
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                                 ORIGINAL SIDE


                                 EC/224/2015
                     IA NO: GA/2/2020(Old No:GA/519/2020)


                           KOTAK MAHINDRA BANK LTD.
                                      VS
                             ASGAR HUSSAIN & ANR.


      BEFORE:
      The Hon'ble JUSTICE RAVI KRISHAN KAPUR

Date : 16th November, 2023.

Appearance:

Ms. Shrayashee Das, Adv.

Mr. Himanshu Bhawsingka, Adv.

Mr. R.K. Thakur, Adv.

The Court : At the instance of the award holder, let this matter appear in the

Monthly List of December, 2023.

In the meantime, the award holder is directed to serve a notice on the

Advocate appearing on behalf of the judgment debtor no. 2 who is directed to be

present on the returnable date. The time to effect substituted service on the

judgment debtor no. 1 is also extended till the returnable date.

(RAVI KRISHAN KAPUR, J.)

SK.