Sajal Dey & Ors vs The State Of West Bengal & Ors
2023 Latest Caselaw 3625 Cal

19.05.2023 sayandeep

WPA 5213 of 2022

Sajal Dey & Ors.

-Versus-

The State of West Bengal & Ors.

Mr. Shamik Chatterjee Mr. Aditya Bikash Mahata Mr. Sahil Kabir ...... for the petitioners Ms. Chaitali Bhatacharyya Mr. Kartick Chandra Kapas ......for the State

Learned counsel appearing for the petitioners

hands up a hand written letter dated 17.05.2023 to the

advocate stating that the writ petition has become

infructuous in view of the Judgment being delivered on

03.05.2023 in WPA 8506 of 2021.

The letter is kept on record.

WPA 5213 of 2022 is dismissed as withdrawn.

Interim orders, if any, shall stand vacated an all

connected applications are disposed of.

(Moushumi Bhattacharya, J.)